Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in Bihar Finance Act, 2015 1. Short title, extent and commencement. (1)This Act may be called the Bihar Finance Act, 2015.(2)It shall extend to the whole of the State of Bihar.(3)It shall come in to force at once.Part-1 Amendment in the Bihar Value Added Tax Act, 2005 (Act 27 of 2005)
