Section 3A(9) in The Foreigners (Tribunals) Order, 1964
(9)On behalf of the District Magistrate, the pleader shall produce the NRC records before the Tribunal [***] [Omitted 'and also the reference mentioned in sub-para (6)' by Notification No. G.S.R. 760(E), dated 30.8.2019 (w.e.f. 23.9.1964).].
