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Union of India - Section

Section 7B in Life Insurance Corporation of India Development Officers (Revision of Terms and Conditions of Service) Rules, 1986

7B. [ Kit Allowance. [Notified in Gazette of India dated 21.1.1992, effective from the date of notification.]

- Every Development Officer of the Corporation, on his first appointment at, or transfer to, any of the hill stations at which hill allowance is admissible in terms of rule 7A, shall be paid a kit allowance of Rs. 1,500/- as one-time payment :Provided that no kit allowance shall be payable to a Development Officer if he has drawn such allowance at any time earlier.] [Notified in Gazette of India, G.S.R. 825(E) dated 08.10.2010.]