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State of Rajasthan - Section

Section 113 in The Rajasthan Distilleries Rules, 1977

113. General rules to observed.

- The prescribed Registers and Forms of accounts are not to be deviated from or added to without the special orders of the Excise Commissioner. All fractions of litres and of degree of strength are to be shown to the nearest first point of decimals. To preserve uniformity, the system of increasing the first figures of decimals by one when the second is 5 or more should be adopted in proof conversions.Overwriting and erasures are forbidden, any necessary corrections must be clearly made and must be initialed.