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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(4)(a) in Hindu Religious Institutions and Charitable Endowments Act, 1997

(a)to the Karnataka Appellate Tribunal constituted under the Karnataka Appellate Tribunal Act, 1976 (Karnataka Act 10 of 1976), where the prescribed Authority is the Commissioner.