Delhi High Court - Orders
Pp Jewellers Pvt. Ltd vs Pp Jewellers Retail Pvt. Ltd. & Ors on 18 June, 2021
Bench: Navin Chawla, Asha Menon
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 406/2021 & CM APPL. 18663/2021
PP JEWELLERS PVT. LTD. ..... Petitioner
Through: Mr.Vijay Aggarwal, Mr.Devashish
Bharukha, Mr.Tamn Singla,
Ms.Samprikta Ghosal, Mr.Naman
Joshi and Mr.Abhishek Arora, Advs.
versus
PP JEWELLERS RETAIL PVT. LTD. & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 18.06.2021 The hearing has been conducted through video conferencing.
1. This petition has been filed seeking setting aside of the order dated 09.06.2021 passed by the learned District Judge (Commercial Court)-03 (Second Link Court), Central District, Tis Hazari Courts, declining to entertain the Suit, observing therein that there was no urgency attached to the matter.
2. The matter was listed for today to enable the learned counsel for the petitioner to report whether the Suit has been listed before the jurisdictional Court. It is now informed by Mr. Aggarwal, Advocate, that the Suit is listed on 16.08.2021, however, that the Court is lying vacant with the learned Judge having retired on 31.03.2021.
3. Having heard the learned counsel and keeping in mind the circumstances, the petitioner is granted liberty to move an application afresh Signature Not Verified Digitally Signed By:SHALOO BATRA 19.06.2021 11:31:21 CM(M) 406/2021 Page 1 of 2 before the learned District Judge, Tis Hazari Courts, seeking transfer of the Suit No. 1551/2021 from the vacant Court to another Commercial Court. The Commercial Court to which the Suit is so transferred shall consider the interim application and make an endeavour to dispose of the same as expeditiously as possible. The Court shall also remain uninfluenced by the observations made in the Impugned Order.
4. The petition stands disposed of.
(NAVIN CHAWLA) VACATION JUDGE (ASHA MENON) VACATION JUDGE JUNE 18, 2021/ns Signature Not Verified Digitally Signed By:SHALOO BATRA 19.06.2021 11:31:21 CM(M) 406/2021 Page 2 of 2