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[Cites 0, Cited by 0] [Section 144BA(14)] [Section 144BA] [Entire Act]

Union of India - Subsection

Section 144BA(14)(ii) in The Income Tax Act, 1961

(ii)the [Principal Commissioner or Commissioner] [Substituted by Act 25 of 2014, section 4, for 'Commissioner' (w.e.f. 1-6-2013).] and the income-tax authorities subordinate to him,