Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(iii) in The Coal Mines Provident Fund Scheme

(iii)[ arrives at and departs from the place of the meeting on the same day, he shall be entitled to full daily allowance for the day of meeting.] [Clause (iii) sub-para (2) added vide G.S.R. 1772 dated 6.11.63.]