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[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Telangana - Subsection

Section 174(1)(vii) in Telangana Goods and Services Tax Act, 2017

(vii)the Telangana Rural Development Cess Act, 1996, (Act 11 of 1996) (hereafter referred to as the repealed Acts) are hereby repealed.