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NCT Delhi - Section

Section 19 in The Delhi Technological University Act, 2009

19. Authorities of the University.

- The following shall be the authorities of the University :-
(1)The Court;
(2)The Board of Management;
(3)The Academic Council;
(4)The Planning Board;
(5)The Finance Committee; and
(6)Such other authorities as may be declared by the Statutes to be the authorities of the University.