Madras High Court
T.Ayyappan vs The Aavin Commissioner on 25 November, 2019
Author: M.Dhandapani
Bench: M.Dhandapani
W.P.No.32898 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :25.11.2019
CORAM
THE HON'BLE MR.JUSTICE M.DHANDAPANI
W.P.No.32898 of 2019
1 T.AYYAPPAN ... Petitioner
Vs
1 The Aavin Commissioner
Aavin Illam, TCMPF Ltd.,
3A Pasumpon, Muthuramalinganar
Salai, Nandanam,
Chennai - 600 035.
2 The Registrar of Co-Operative
Societies, No. 170, N V Natarajan
Maaligai, Periyar EVR High Road,
Poonamallee High Road,
Kilpauk, Chennai - 600 010.
3 The Deputy Registrar,
Co-Operative Societies, Villupuram Zone
Villupuram, Villupuram District.
4 The Assistant Registrar,
Co-Operative Societies, Villupuram
Villupuram District. .... Respondents
1/4
http://www.judis.nic.in
W.P.No.32898 of 2019
Prayer: Writ Petition filed under Article 226 of the Constitution of
India praying to issue a writ of Mandamus or any other appropriate
writ, or order or direction in the nature of Writ of Mandamus
directing the Respondents to consider and pass orders on the
Petitioners representation dated 10.08.2019 submitted for
considering the seniority and qualification seeking an order to
cancel the present selection of Thiru.K. Mani and to select the
Petitioner for the post of Secretary.
For Petitioner : Mr.V.R.Appaswamee
For Respondents : Mr.L.P.Shanmugasundaram
Special Government Pleader.
ORDER
The learned counsel for the Petitioner seeks permission of this Court to withdraw the present Writ Petition. He has also made an endorsement to that effect.
2.Recording the submissions made by the learned counsel for the writ petitioner, the present Writ Petition is dismissed as withdrawn. No costs.
25.11.2019 Index:Yes / No Internet: Yes / No Speaking / Non-Speaking order jrs 2/4 http://www.judis.nic.in W.P.No.32898 of 2019 To 1 The Aavin Commissioner Aavin Illam, TCMPF Ltd., 3A Pasumpon, Muthuramalinganar Salai, Nandanam, Chennai - 600 035.
2 The Registrar of Co-Operative Societies, No. 170, N V Natarajan Maaligai, Periyar EVR High Road, Poonamallee High Road, Kilpauk, Chennai - 600 010.
3 The Deputy Registrar, Co-Operative Societies, Villupuram Zone Villupuram, Villupuram District.
4 The Assistant Registrar, Co-Operative Societies, Villupuram Villupuram District.
3 The Chief Educational Officer Education Department, Perambalur District.
3/4http://www.judis.nic.in W.P.No.32898 of 2019 M.DHANDAPANI, J., jrs W.P.No.32898 of 2019 25.11.2019 4/4 http://www.judis.nic.in