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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

(3)Candidates should have obtained a Diploma in Engineering and Technology/Pharmacy/Architecture from the State Board of Technical Education of Andhra Pradesh State or any other Diploma recognised by the Government of Andhra Pradesh as equivalent thereto for admission into the relevant B.E./B.Tech/B. Phannacy/B.Architecture courses into second year Courses corresponding to the Diplomas as given in the Annexure to this order:-