Section 13 in Bihar Employees' State Insurance Medical Service Rules, 1981
13. Final selection.
(a)The final selection of candidates for appointment shall be made by Governor after considering the recommendations of the Commission. Selection by the Commission confers no right to appointment unless Governor is satisfied, after such enquiry as may be considered necessary, that the candidate is suitable in all respects for appointment to the service.(b)The recommendation of the Commission shall remain valid for one year from the date of such recommendation.
