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State of Odisha - Section

Section 4 in The Orissa Inland Steam Vessels Rules, 1935

4. Surveyors' duties.

- In surveys upon which an Engineer Surveyor and a Ship-Surveyor are employed, the Engineer-Surveyor will survey the engines, boilers, and all machinery required by the Act to be surveyed; and the Ship-Surveyor will inspect the hull, equipments and passenger accommodation, measure and determine the number of passengers the vessel is fit to carry, and ascertain whether the certificates of the master and engineer or engine-driver are such as are required by the Act ; and whether the lights and for-signals are in accordance with the rules for reducing the risk of collision.