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State of Rajasthan - Section

Section 5 in The Rajasthan Land Revenue (Duties of Tehsildars and Naib-Tehsildars) Rules, 1958

5. Tehsildar's Tour Diary.

- Every Tehsildar shall submit to the Collector monthly a tour diary showing the villages he has visited and giving a brief account of his local inspections:B-Naib-Tehsildars