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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2)(iii) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(iii)the names of the candidates who have passed the qualifying examination from outside the Gujarat State and have appeared in JEE (Main) conducted in the corresponding academic year, giving priority to the candidates of the Gujarat origin;