Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 320] [Entire Act] State of Jharkhand - Subsection Section 320(b) in Jharkhand Municipal Act, 2011 (b)with the sanction of the State Government, acquire land for the purposes specified in clause (a) outside the limits of the municipality,