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[Cites 0, Cited by 0] [Section 285] [Entire Act]

State of Jharkhand - Subsection

Section 285(iii) in Bihar Education Code, 1961

(iii)Full discretion in respect of clause (ii) of this rule has been delegated to the Headmaster/Principals of Government High/Higher Secondary Schools and may be delegated by District Education Officers, to the Headmasters/Principals of any other High and Higher Secondary Schools under their control,