Madhya Pradesh High Court
Musharraf Ali vs The State Of Madhya Pradesh on 8 April, 2019
1 CRA-2873-2019 The High Court Of Madhya Pradesh CRA-2873-2019 (MUSHARRAF ALI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 08-04-2019 Record of Court below be called for. List immediately after receipt of record.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE Pallavi Digitally signed by PALLAVI SINHA Date: 11/04/2019 10:30:03