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Bombay High Court

Tardeo Properties Private Ltd vs Suvarna Amrut Co-Op Hsg. Soc. Ltd And Ors on 30 November, 2023

Author: Amit Borkar

Bench: Amit Borkar

                                                                                  Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1439 OF 2023

 Tardeo Properties Private Ltd                ....PETITIONER
            V/S
 Suvarna Amrut Co-op Hsg. Soc. Ltd And Ors ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 30th November, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 16/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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