Bombay High Court
Tardeo Properties Private Ltd vs Suvarna Amrut Co-Op Hsg. Soc. Ltd And Ors on 30 November, 2023
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1439 OF 2023
Tardeo Properties Private Ltd ....PETITIONER
V/S
Suvarna Amrut Co-op Hsg. Soc. Ltd And Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 30th November, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 16/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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