Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Punjab - Subsection Section 61(7) in The Punjab Factory Rules, 1952 (7)A report of the result of every examination made shall be completed in Form No. 8 and signed by the persons making the examination, and shall be kept available for perusal by the Inspector at any time while the vessel is in service.
