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Union of India - Section

Section 27 in National Savings Certificates (VIII Issue) Rules, 1989

27. Rectification of mistakes.

- The Department of Posts or the Postmaster General or heads of Postal Divisions in their respective jurisdictions, may either suo moto or upon an application by any person interested in any certificate issued in pursuance of these rules, rectify any clerical or arithmetical mistake with respect to that certificate, provided that it does not involve any financial loss to the Government or to any such person.