Tripura High Court
Smt. Niyati Das vs Smt. Milan Debnath (Gupta) And Others on 4 May, 2023
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HIGH COURT OF TRIPURA
AGARTALA
MFA No.4 of 2022
Smt. Niyati Das
........................ Appellant(s).
Versus
Smt. Milan Debnath (Gupta) and Others
........................ Respondent(s).
For Appellant(s) : Mr. Sankar Bhatacharjee, Advocate. For Respondent(s) : Mr. T. K. Deb, Advocate. HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH _O_R_D_E_R_ 04/05/2023 As prayed for by the learned counsel for the appellant, list the matter on 12.05.2023.
Learned counsel for the parties shall submit written notes with the relevant provisions of law and decisions on which they seek to rely upon at least two days in advance before the next date (APARESH KUMAR SINGH), CJ Munna S