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State of Maharashtra - Section

Section 12 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

12. Polling Stations.

- The Returning Officer shall, if necessary, provide a sufficient number of polling stations for any constituency for which election is to be held and shall, at least, [fifteen days] [Substituted by G.N. of 19.10.1974.] before the date of poll, publish, on the notice board of the society and in such other manner as he deems fit, a list showing the polling stations so provided and the polling areas for which they have respectively been provided.