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Supreme Court - Daily Orders

Muthukumaran Educational Trust vs Secretary To Govt. Min. Of Health And ... on 3 September, 2015

Bench: Anil R. Dave, Vikramajit Sen, Uday Umesh Lalit

     ITEM NO.305                              COURT NO.3                   SECTION XII

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).28140/2014

     (Arising out of impugned final judgment and order dated 11/09/2014
     in WA No.1130/2014 passed by the High Court Of Madras)

     MUTHUKUMARAN EDUCATIONAL TRUST                                        Petitioner(s)

                                                      VERSUS

     SECRETARY TO GOVT. MIN. OF HEALTH AND FAMILY
     WELFARE AND ANR.                                   Respondent(s)
     (With appln.(s) for exemption from filing c/c of the impugned
     judgment and interim relief and office report)

     Date : 03/09/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                Mr. Rohit Bhat,Adv.
                                      For Mr. Kush Chaturvedi,Adv.

     For Respondent(s)                Ms.   Pinky Anand,ASG
     UOI                              Mr.   Ajay Sharma,Adv.
                                      Mr.   S.S. Rawat,Adv.
                                      Ms.   Rekha Pandey,Adv.
                                      Mr.   R.S. Nagar,Adv.
                                      For   Mr. D.S. Mahra,Adv.

     MCI                              Mr. Vikas Singh,Sr.Adv.
                                      Mr. Gaurav Sharma,Adv.
                                      Mr. Prateek Bhatia,Adv.

                                      Mr. Rakesh K. Sharma,Adv.



                            UPON hearing the counsel the Court made the following
                                               O R D E R
Signature Not Verified

The learned counsel appearing on behalf of the Digitally signed by Sarita Purohit Date: 2015.09.08 14:22:10 IST petitioner seeks permission to withdraw this petition.

Reason: 1

Permission is granted.

The special leave petition is disposed of as withdrawn.




(Sarita Purohit)                          (Mala Kumari Sharma)
  Court Master                                Court Master




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