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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(5) in The Andhra Pradesh State Agricultural Council Act, 2020

(5)“Agricultural/ Horticulture Qualification” means any of the qualifications specified in the Schedule which is granted by the Universities/Institutions specified therein and the qualifications declared by Government under section 17 and 18.