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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(6) in The Punjab Trust Services (Recruitment and Conditions of Service) Rules, 1978

(6)While making recruitment under sub-rule (2), the policy of the Government regarding reservation of appointments or posts for members of the Scheduled Castes and other backward classes and for any other category in relation to the services under it shall be followed.