Orissa High Court
Odisha State Poultry Products vs Sanjay Mishra & Anr. .... Opposite ... on 6 June, 2023
Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 17873 of 2023
Odisha State Poultry Products .... Petitioners
Co-Op. Marketing Federation Mr. H.N. Mohapatra, Advocate
Ltd., BBSR & Anr.
-versus-
Sanjay Mishra & Anr. .... Opposite Parties
Mr. A.K. Sharma, AGA
CORAM:
JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
06.06.2023 Order No
01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.
2. Heard Mr. H.N. Mohapatra, leaned counsel for the Petitioner.
3. Issue notice on the question of admission by Special Messenger, cost of which shall be assessed and deposit be made by 9th June, 2023.
4. List this matter on 26.06.2023.
5. Office is directed to indicate in the notice that the matter will be taken up by this Court on 26.06.2023.
(Biraja Prasanna Satapathy) Vacation Judge 02. I.A. No.8223 of 2023
1. Heard.
2. Issue notice as above.
P.T.O // 2 //
3. Accept one set of process fee.
4. In the interim, further proceeding in Execution Case No. 228 of 2022 pending in the Court of learned Senior Civil Judge (Commercial Court), Bhubaneswar shall remain stayed, subject to the Petitioner depositing a sum of Rs. 1,00,00,000/- (Rupees One Crore) before the learned Court below in modification of the order passed by the said Court on 05.05.2023 by 21st June, 2023.
5. Since it is contended that the bank account of the Petitioner has been attached, Petitioner is permitted to withdraw a sum of Rs. 1,00,00,000/- (Rupees One Crore) from the concerned bank account for the purpose of deposit of the amount.
(Biraja Prasanna Satapathy) Vacation Judge Sneha Signature Not Verified Digitally Signed Signed by: SNEHANJALI PARIDA Designation: Jr. Stenographer Reason: Authentication Location: Cuttack Date: 07-Jun-2023 14:20:10 Page 2 of 2