Punjab-Haryana High Court
Chatter Singh vs State Of Haryana on 16 July, 2008
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
Crl. Misc. No. M-15175 of 2008
DATE OF DECISION : 16.07.2008
Chatter Singh
.... PETITIONER
Versus
State of Haryana
..... RESPONDENT
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
Present: Mr. Sanjiv Sheoran, Advocate,
for the petitioner.
***
Counsel for the petitioner states that in view of the fact that the trial is at the fag end, at this stage, the petitioner does not want to press this petition for the grant of regular bail.
Dismissed as not pressed.
July 16, 2008 ( SATISH KUMAR MITTAL ) ndj JUDGE