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Punjab-Haryana High Court

Chatter Singh vs State Of Haryana on 16 July, 2008

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH.


                                               Crl. Misc. No. M-15175 of 2008
                                           DATE OF DECISION : 16.07.2008

Chatter Singh
                                                               .... PETITIONER
                                     Versus
State of Haryana
                                                            ..... RESPONDENT


CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL


Present:     Mr. Sanjiv Sheoran, Advocate,
             for the petitioner.

                           ***

Counsel for the petitioner states that in view of the fact that the trial is at the fag end, at this stage, the petitioner does not want to press this petition for the grant of regular bail.

Dismissed as not pressed.



July 16, 2008                                 ( SATISH KUMAR MITTAL )
ndj                                                    JUDGE