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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(10A) in Gujarat Primary Education Act, 1947

(10A)[ "Educational Inspector of the district" means the Educational Inspector appointed for a district or group of districts;] [This clause was inserted by Bombay 2 of 1955, section 3, Second Schedule.]