Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 20 February, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OCD-2 & 3
IN THE HIGH COURT AT CALCUTTA
Commercial Division
ORIGINAL SIDE
IA NO. GA-COM/2/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
IA NO. GA-COM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 20th February, 2025.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Debnath Ghsoh, Sr. Adv.
Mr. Biswaroop Mukherjee, Adv.
Mr. Abhijit Sarkar, Adv.
Mr. Bhavesh Garodia, Adv.
Mr. Abhik Chitta Kundu, Adv.
...for the petitioner
Mr. S. N. Mookherjee, Sr. Adv.
Mr. Sayantan Basu, Sr. Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
Mr. Deep Bhattacharya, Adv.
...for the respondent
The Court:- The applications, namely, GA-COM/2/2024 and GA-
COM/3/2024 shall appear in the list for hearing on 6th March, 2025.
Exchange of affidavit shall be complete in the meantime.
Liberty is given to file supplementary affidavit to the Learned Counsel.
2Interim order is extended till the returnable date.
(SUGATO MAJUMDAR, J.) T.O. AR(CR)