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State of Kerala - Section

Section 122 in Kerala Factories Rules, 1957

122. [ Dangerous manufacturing process or operations. [Substituted by SRO No.1149/2001, dt.28-12- 2001.]

(1)The manufacturing process or operations in the forgoing Schedules given in part A part B of this rule, when carried on in any factory are declared to be dangerous manufacturing process or operation under section 87:]