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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Himachal Pradesh - Subsection

Section 83(2)(r) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(r)the form of application for registration or renewal of registration, the form of registration/ certificate or renewal of registration certificate, the period within which application for registration or ren4ewal of registration is to be made and the fee for such registration or renewal of registration under section 40 (1) (3);