Madhya Pradesh High Court
Trimurti Charitable Public Trust Thr. vs Muni Kumar Rajdan on 7 February, 2022
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
1 HIGH COURT OF MADHYA PRADESH, BENCH AT GWALIOR FA-1074-2018 (Trimurti Charitable Public Trust and Anr. Vs. Muni Kumar Rajdan and Ors.) Gwalior, Dated : 07/02/2022 Heard through Video Conferencing.
Parties through their counsel.
As jointly prayed for, matter be listed on 14/02/2022.
(SATISH KUMAR SHARMA) JUDGE rahul Digitally signed by RAHUL SINGH PARIHAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=eac942476567cd1b39b3da46068403462fdf82ab676d0 cde4dee473fe77953f5, pseudonym=68E0B84BAE73376CD071289B3D9FE728CE00D487, serialNumber=0275C4F803F94C47998BE5C534E21BDED910FD4 AB9D159B55575E814D05B2EED, cn=RAHUL SINGH PARIHAR Date: 2022.02.08 15:13:40 +05'30'