(1)The Central Government may, subject to the condition of previous publication, by notification in the Official Gazette, make rules [**] [For the Public Debt (Central Government), 1946, see Gazette of India, 1946, Part I, page 575, For the Public Debt (Compensation Bonds) Rules, 1954, see S.R.O. 2754, dated 25-8-1954 published in Gazette of India, 1954, Part II, section 3, page 2060., For the Public Debt (Annuity Certificate) Rules, 1954, see S.R.O. 2480, dated 25-8-1954 published in Gazette of India, 1954, Part II, section 3, page 2148., FOr Public Debt (Annuity Deposit Certificate) Rules, 1966, See Gaz. of Ind. 8-10-1966, Part II, Section 3(i), page 1729.] to carry out the purposes of this Act.
