Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 130 in The Companies (Indian Accounting Standards) Rules, 2015 130. This Standard does not require an entity to disclose budget information or forecasts in making the disclosures in paragraph 125.
