Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12 in The Rajasthan Loans To Small Mining Lessees Rules, 1982 12. Sanction to be Communicated to Audit. - All sanctions of loans shall be communicated to the concerned Mining Engineer/Asstt. Mining Engineer and Audit by the sanctioning authority.
