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[Cites 0, Cited by 0] [Section 66(4)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(4)(a) in The Punjab Factory Rules, 1952

(a)all electrical apparatus shall either be excluded from the area of risk or they shall be of such construction and so installed and maintained as to prevent the danger of their being a source of ignition;