Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Assam - Subsection Section 13(c) in The Dibrugarh University Act, 1965 (c)to issue all notices convening meeting of all authorities and Committees of which he is the Secretary, to keep minutes of meetings of all such Authorities and Committees ;
