Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(8) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(8)keep the account of the market committee or Board, as the case maybe, in accordance with the law and instructions issued, from time to time, and to produce them -before audit or other authorities who are empowered to inspect or check the same.