Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 14 in The Maharashtra Prevention Of Begging Act, 1959 14. Visiting Committees. For every Receiving Centre and every Certified Institution, the Chief Commissioner shall appoint a Visiting Committee in such manner as may be prescribed.
