Himachal Pradesh High Court
State Of H.P. vs . Sheetal And Others on 22 July, 2022
Bench: Sabina, Satyen Vaidya
State of H.P. vs. Sheetal and others Cr.MP(M) No.1523 of 2022 .
22.07.2022 Present: Mr. Kamal Kant, Deputy Advocate General, for the applicant/appellant-State.
Let trial Court record be summoned for 1.12.2022.
( Sabina ) Judge ( Satyen Vaidya ) July 22, 2022 (KS) Judge ::: Downloaded on - 22/07/2022 20:11:37 :::CIS