Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 31 in West Bengal Municipal Corporation Act, 2006 31. Code of Conduct for the elected functionaries. - The Code of Conduct of the Councillors as well as the elected functionaries of the Corporation shall be such as may be prescribed.
