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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(4) in Haryana Rural Employment Guarantee Scheme, 2007

(4)The District Programme Coordinator shall retain a portion of the fund to be called the "District Guarantee Fund". The District Programme Coordinator shall be incharge of this fund and for its proper utilization.