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[Cites 0, Cited by 0] [Section 155] [Entire Act]

State of West Bengal - Subsection

Section 155(d) in Police Regulations, Calcutta, 1968

(d)All cash seized shall be noted in red ink in the Malkhana Register. The total of the cash in hand shall be noted in each Malkhana Register every day at a fixed time and these two totals shall be shown separately every day in the cash account.