Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in The Extradition Act, 1962 (d)extradition treaty means a treaty [,agreement or arrangement] [[Substituted by Act 66 of 1993, Section 4, for "or
