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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(8) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(8)The Board shall hold at least eight meetings during a year. The duration between two consecutive meetings shall not exceed eight weeks. The Vice-Chancellor may in case of urgency convene special meetings.