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[Cites 0, Cited by 0] [Section 55A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55A(9) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(9)The person in whose favour an order for the payment of interim annuity has been passed shall execute an agreement in Z.A Form 29-B.