Madhya Pradesh High Court
V.K. Naidu vs The M.P State Electricity Board ... on 26 February, 2013
1
W.P.No.12007/2007.
26.02.2013
Ms. C.V. Rao, learned counsel for the petitioner.
Shri P.K. Sahu, learned counsel for newly added
respondents No. 5 and 6.
Learned counsel for respondents No. 5 and 6
prayed for sometime to file Vakalatnama.
List after two weeks.
(K.K.Trivedi) Judge.
A.Praj.