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[Cites 0, Cited by 8] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(a)the information and evidence which has become available to it with respect to the nature and effects of, and the abuse or the scope for abuse of, any substance (natural or synthetic) or natural material or any salt or preparation of such substance or material; and